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State of Assam - Section

Section 55 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

55. Corridors and Passage.

- In a residential house the width of any corridor or passage shall not be less than 1m and for hotel 1.5m clear. For shopping complex it shall not be less than 1.8m up to a length of 15.0m and 2.1m above the length of 15.0m, Assembly building like auditorium, cinema 2m, educational building 1.5m, all other building 1.5m.