Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 13 in Surveyor, Class III, Forest Department (Competitive Examination) Rules, 2013

13. Prohibition to use Certain devices in the Examination hall.

(1)The candidate shall be required to answer question-paper in his own handwriting.
(2)A candidate shall not be permitted to carry with him a Cellular Phone, Calculator pager or any other electronic communication device in the examination hall.