Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 9 in Bihar Electricity Grid Code, 2010

9. In case frequency falls below 49.5 Hz, all partly loaded Generating Units shall pick up additional load at a faster rate, according to their capability. SLDC in consultation with ERLDC and Distribution Licensees shall prepare a plan for automatic load relief during the low frequency conditions. In case frequency rises to 50.5 Hz or higher, neither any generating unit shall be synchronized with the Grid nor shall generation at any generating station (irrespective of type or ownership) be increased without obtaining approval from SLDC.