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[Cites 0, Cited by 0] [Section 222] [Entire Act]

Union of India - Subsection

Section 222(2) in The Dedicated Freight Corridor Railway General Rules, 2018

(2)If the accident happens to a train, the Loco pilot shall immediately advise the Station Master at either end on the approved means of communication and the controller stating as far as possible the nature of obstruction or unsafe condition, cause of accident if known, and the type of assistance required.