Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] UT Chandigarh - Subsection Section 1(ii) in The Punjab Panchayati Raj (Amendment) Act, 1997 (ii)for sub-section (2), the following sub-section shall be substituted, namely :-
