Section 16(1)(i) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

(i)Appointing Authority, or an Officer not below the rank of Gazetted Group 'B' Officer, nominated by him.

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