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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(4) in Tamil Nadu Co-operative Societies Rules, 1988

(4)Any person who is already a member of a consumer society may be admitted as a member of another consumer society:Provided that no person who is already a member of an employees' co-operative stores shall be admitted as a member of another employees' co-operative stores.