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[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(17)(b) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(b)Animal husbandry, breeding, dairying, fisheries, marine biology, basic and applied sciences relating to livestock, dairy and fisheries, management technology including bio-technology and practices relating thereto.