Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26B] [Entire Act]

State of West Bengal - Subsection

Section 26B(3) in The West Bengal Primary Education Act, 1973

(3)It shall be the duty of the Examination Committee to advise the Board on holding all Primary Teachers' Training Examinations as per regulation.]