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State of West Bengal - Section

Section 26B in The West Bengal Primary Education Act, 1973

26B. Examination Committee.

(1)The Examination Committee shall consist of the following members, namely :-
(a)the President;
(b)the Director or his nominee not below the rank of a Deputy Director of School Education;
(c)the President of the West Bengal Board of Secondary Education;
(d)two persons to be selected by the Board from amongst the members referred to in sub-clauses (vii) and (viii) of clause (j) of section 4.
(2)The President shall be the Chairman of the Examination Committee and the Secretary to the Board shall be the Secretary to the said Committee.
(3)It shall be the duty of the Examination Committee to advise the Board on holding all Primary Teachers' Training Examinations as per regulation.]