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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(1)There shall be separate polling stations for each electoral college. Outside the polling station of an electoral college, the description of the electoral college shall be displayed prominently. Copy of the list of contesting candidates from the electoral college shall also be displayed.