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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(2) in The Jadavpur University Act, 1981

(2)The Faculty Council for post-graduate and undergraduate studies in Arts and the Faculty Council for post-graduate and undergraduate studies in Science shall each consist of the following members :
(i)the Vice-Chancellor- Chairman;
(ii)the Head or Heads of the Department or Departments concerned;
[* * * * * *] [[Clause (iii) omitted by W.B. Act 5 of 1983, which was as under :'(iii) the Professor or Professors of the Department or Departments concerned, if any;'.]]
(iv)[ one or more than one teacher shall be elected by the teachers of each Department of the faculty council from amongst themselves in the following manner:- [Substituted '(iv) three Teachers, of whom at least one shall be a Professor, from each of the Departments of the Faculty Council concerned, elected jointly by such Teachers of the respective Department from amongst themselves;' by Act No. 12 of 2011 dated 25.1.2012.]
(i)one Professor from a Department if total number of teachers in it does not exceed five;
(ii)one Professor and one Associate Professor from a Department if total number of teachers in it does not exceed ten;
(iii)two Professors and one Associate Professor from a Department if total number of teachers in it does not exceed twenty;
(iv)two Professors and two Associate Professors from a Department if total number of teachers in it exceeds twenty;]
(v)the Principal or Principals of affiliated college or colleges concerned;
(vi)one Teacher from affiliated colleges teaching in the subject or subjects concerned elected jointly by the Teachers of such colleges;
(vii)two persons having special knowledge in the subject or subjects concerned nominated by the Vice-Chancellor.
(viii)[ one student representative, pursuing Undergraduate studies in the University and another student representative pursuing Post-Graduate studies in the University, to be elected by such Undergraduate and Post-Graduate students, respectively, from amongst themselves in the manner as may be prescribed by the Statutes; [Inserted by Act No. 12 of 2011, dated 25.1.2012.]
(ix)one research scholar pursuing research in the University to be elected by research scholars from amongst themselves in the manner as may be prescribed by the Statutes]