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[Cites 0, Cited by 0] [Section 22J] [Entire Act]

State of Maharashtra - Subsection

Section 22J(b) in Maharashtra Police Act

(b)The Board shall be authorized to make appropriate recommendations to the Police Establishment Board No. 2 regarding the postings and transfers out of the Commissionerate, of the Police Officers of the rank of Police Sub-Inspector to Police Inspector.