Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of West Bengal - Subsection Section 8(3) in The West Bengal Schools (Control of Expenditure) Act, 2005 (3)The District Inspector of Schools (Secondary Education) shall be the Member-convenor of the said District Level Inspection Team.
