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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(a) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(a)Where the water closet is situated in a two or more storey building and vent pipe is carried inside the water-closet room the minimum dimensions shall be 3'-4½" in width by 4' - 6" in length;