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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1) in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

(1)For the purpose of selection for recruitment to the posts of Prohibition and Social Uplift Organizers, technical supervisors and Stenographers, a Selection Committee shall be constituted comprising :-
(i)State Prohibition Officer.
(ii)Deputy State Prohibition Officer.
(iii)Prohibition and Social Uplift Officer, to be nominated by the State Prohibition Officer.