Himachal Pradesh High Court
Sheila Kumari Singh vs . State Of H.P And Ors. on 24 April, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Sheila Kumari Singh Vs. State of H.P and ors.
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Civil Revision No. 59 of 2023 24.04.2023 Present: Ms. Sanjivini Sood, Advocate, vice counsel, for the petitioner.
Mr. B.N. Sharma, Additional Advocate Generals, for the respondents-State.
Notice. Mr. B.N. Sharma, learned Additional Advocate General, accepts notice on behalf of the respondents and seeks time to file reply. Be filed within four weeks.
List thereafter.
( Satyen Vaidya ) Judge 24th April, 2023 (sushma) ::: Downloaded on - 24/04/2023 20:45:29 :::CIS