Section 37(4)(a) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Madhya Pradesh Rules, 1981

[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(4)(a) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Madhya Pradesh Rules, 1981

(a)For the establishments in which number of migrant workmen employed does not exceed fifty, each first-aid box shall contain the following equipment :-

(i)6 small sterilized dressings;

(ii)3 medium size sterilized dressings;

(iii)3 large size sterilized dressings;

(iv)3 large size sterilized burn dressings;

(v)1 (30 ml.) bottle containing a two percent alcoholic Solution of iodine;

(vi)1 (30 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label;

(vii)1 snake-bite lancet;

(viii)1 (30 gms.) bottle of potassium permagnatc crystals;

(ix)1 pair of scissors;

(X)1 copy of the first-aid leaflet issued by the Director of Industrial Health and Safety of the State Government;

(xi)A bottle containing 100 tablets (each of 5 grams) of aspirin;

(xii)Ointment for burns; and

(xiii)A bottle of suitable surgical antiseptic solution.

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State of Madhya Pradesh - Subsection

Section 37(4)(a) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Madhya Pradesh Rules, 1981