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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Haryana - Subsection

Section 74(4) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(4)The licensee shall be authorised to sell the following drugs for medicinal purposes only :-
(i)medicinal cannabis;
(ii)medicinal opium;
(iii)preparations containing medicinal cannabis or medicinal opium.