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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Uttarakhand - Subsection

Section 45(1) in Uttarakhand Benami Transactions (Prohibition) Act, 2016

(1)If any difficulty arises in g, provisions of this Act, the State Government may, by order, published in that make such provisions not inconsistent with the provisions of this Act as r. necessary for removing the difficulty.