Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 132] [Entire Act] Union of India - Subsection Section 132(2) in Indian Companies Act, 1913 (2)The balance-sheet shall be in the form marked "F in the Third Schedule or as near thereto as circumstances admit.
