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State of Punjab - Section

Section 18 in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

18. Rules to be printed on the Coupon Books.

- Each Coupon book shall have printed thereon in extenso, the provisions of rules 6 to 18 inclusive :Provided that the Coupon Books printed and supplied to the Sanctioning Authority prior to the coming into force of these rules shall be deemed to be valid notwithstanding that such Coupon Books have not been printed in conformity with the provisions of this rule.