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[Cites 0, Cited by 0] [Section 151] [Entire Act]

State of Tamilnadu - Subsection

Section 151(9) in Tamil Nadu Co-operative Societies Rules, 1988

(9)Every society for which recruitment is made shall pay to the Recruitment Bureau concerned, a sum towards full or proportionate cost of such recruitment as may be determined by the Recruitment Bureau.] [Substituted by SRO A-37/ 2012 - G.O. Ms. No. 148, Co-operation, Food and Consumer Protection (Cj1), dated 5.12.2012, published dated 26.12.2012.]