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State of Tamilnadu - Section

Section 31 in Tamil Nadu Combined Development and Building Rules, 2019

31. Boundaries of land use zones.

(1)The different land use zones are located and bounded as shown in the land use plans.
(2)Variations: Updated information on variations of Land Use made under sub-rule (4) of section 32 of the Act and published subsequent to approval of the Master Plan or New Town development Plan or Detailed Development Plan.