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State of Andhra Pradesh - Section

Section 2 in Andhra Pradesh Special Protection Force Rules, 2000

2. Constitution.

- The service shall consist of the following classes and categories of posts, namely:Class -ACategory - 1: Deputy Inspector General, Special Protection Force (Non-Cadre).Category - 2: Commandant or Additional Commandant, Special Protection Force.Category - 3: Assistant Commandant, Special Protection Force.Category - 4: Inspector, Special Protection Force.Class -B (Technical)Category - 1: Inspector (Communication and Computers), Special Protection Force.Category - 2: Inspector (Motor Transport Organisation), Special Protection Force.