Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Chattisgarh - Subsection Section 51(2) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (2)The Board of Management shall cause such institution to be inspected from time to time by one or more persons authorized by the Board of Management in this behalf.
