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[Cites 0, Cited by 0] [Section 52(10)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(10)(e) in Tamil Nadu Co-operative Societies Rules, 1988

(e)The serial numbers allotted together with the names of the candidates shall be displayed prominently at the polling station and at each polling booth. Each polling booth shall contain one or more separate voting compartments in which the voters can record their votes screened from observation.