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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(1) in Chhattisgarh Auxiliary Armed Police Force Act, 2011

(1)If any difficulty arises in giving effect to any provision of this Act, the State Government may pass such order, to be published in the Official Gazette, as may be necessary or expedient for removing the difficulty.