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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 40(1)(b) in Arunachal Pradesh Urban and Country Planning Act, 2007

(b)For change of use:
(i)from agriculture to residence... Rs.25/- per.sq. meter,
(ii)from agriculture to industry ... Rs.50/-per.sq meter.
(iii)from agriculture to commerce.. . Rs.25/-per.sq. meter.
(iv)from residence to industry ... Rs.50/- per.sq. meter.
(v)from residence to commerce... Rs.25/- per.sq. meter.
(vi)from industry to residence ... Rs.50/- per.sq. meter.
(vii)from industry to commerce ... Rs.25/-per.sq. meter.