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Union of India - Section
Section 87 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989
87. Honour paid by sentries to the President, dignitaries and armed parties/unit
.-Honours shall be paid by sentries as follows: -| Post of sentry | Present arms | Salute. |
| (a) | (b) | (c). |
| (i) Rashtrapati Bhawan or any other provided except to the President's Body Guard own/visiting.Armed Corps | The PresidentThe Vice-President own/visting.The Prime Minister | Officers of all ranks (in uniform) unarmed parties. |
| (ii). Residence of the Prime Minister,Home Minister and Governors of States. | The personages mentioned in column(a).Armed Corps | Officers of all ranks (in uniform). |
| (iii) Residence of a senior officer | Senior officers armed parties | Officers below the rank of senior officers.Unarmed parties. |
| (iv). Other posts | Deputy Commandants and above armed parties | Officers below Deputy Commandants rank Unarmed parties. |