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[Cites 0, Cited by 0] [Section 21] [Entire Act]

NCT Delhi - Subsection

Section 21(2) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(2)A certificate of appointment is a document designed to help the police officer to establish his identity during performance of his duty. It shall bear his photograph/signatures and constabulary/range No. It' shall not, however, be equal to a letter of appointment.