Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(4)(b) in Tamil Nadu Combined Development and Building Rules, 2019

(b)A watchman or caretaker booth or Kiosk not exceeding 2.5m.x 2.5m. in size at each gate and not exceeding 3m. in height and open transformer yard shall be permitted in the set back space after leaving 7 meters clear set back from the main structure.