Bombay High Court
Bai Avabai Hormusji Tata Trust For ... vs Shernaz Faroukh Lawyer And 6 Ors on 18 October, 2022
Author: K.R. Shriram
Bench: K.R. Shriram
Digitally
signed by 1/1 production-1-ial-29892-22.doc
MEERA
MEERA MAHESH
MAHESH JADHAV
JADHAV Date:
2022.10.20
11:02:49 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
+0530
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) N0.29892 OF 2022
IN
APPEAL (L) NO. 37 OF 2019
IN
REPORT NO.1 OF 2016
IN
TESTAMENTARY SUIT NO.29 OF 2016
Bai Avabai Harmusji Tata
Trust for Charitable Objects ....Applicant/Appellant
V/s.
Shernaz Faroulh Lawyer & Ors. ...Respondents
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Ms Tejashree Choudhari i/b Intralegal for Applicant/Appellant. Mr. Jehaan Mehta a/w Mr. Anuj Savla i/b DSK Legal for Respondent Nos.1 &2.
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CORAM : K.R. SHRIRAM & A.S. DOCTOR, JJ DATED : 18th OCTOBER 2022 P.C. :
1 Not on board. Upon mentioning taken on board. 2 Not before the Bench of which Hon'ble Mr. Justice A. S. Doctor is a member.
(A. S. DOCTOR, J.) (K.R. SHRIRAM, J.) Meera Jadhav