Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 16 in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980 16. Fees. - Candidates must pay to the Commission such fees as may from time to time be prescribed. No claim for refund of these fees shall be entertained.
