Madhya Pradesh High Court
Madhya Pradesh Pollution Control Board vs M/S. Cox India Ltd. on 23 February, 2016
MCRC--9062-2010 (MADHYA PRADESH POLL UTION CONTROL BOARD Vs M/S. COX INDIA LTD.) 23 - 02 -2 0 1 6 List in the next week as prayed by learned counsel for the applicant. It is made clear that no further adjournment shall be granted on the next date of hearing. (S.K. GANGELE) JUDGE