Section 7 in Damodar Valley Corporation Act, 1948

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Section 7 in Damodar Valley Corporation Act, 1948

7. Conditions of service of officers and servants.-

The pay and other conditions of service of the officers and servants of the Corporation shall

(b)as respects the other officers and servants, be such as may be determined by regulations.

(a)as respects the secretary and financial adviser, be such as may be prescribed; and

Clause (a) omitted Act 1 of 2012 read as;(a) as respects the secretary and financial adviser, be such as may be prescribed; and