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[Cites 0, Cited by 0] [Section 148(28)] [Section 148] [Entire Act]

State of Jharkhand - Subsection

Section 148(28)(iii) in Bihar Education Code, 1961

(iii)The following are the lists of Scheduled Castes as notified under Constitution (Scheduled Castes) Order, 1950, viz. - Scheduled Castes-