Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in The National Commission For Backward Classes (Annual Statement Of Accounts And Annual Report) Rules, 1996 (b)'Chairperson' means the Chairperson of the Commission nominated by the Central Government under cl. (a) of sub-section (3) of Sec. (2) of the Act.
