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[Cites 0, Cited by 2] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(2) in The U.P. Secondary Education Services Selection Board Act, 1982

(2)It shall be deemed to have come into force on July 14, 1981, except Section 21 which shall come into force on such date as the State Government may, by notification, appoint in this behalf.