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[Cites 1, Cited by 1]

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Mohammad Ayyub Kala on 6 January, 2023

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 276 of 2016 (THE STATE OF MADHYA PRADESH Vs MOHAMMAD AYYUB KALA AND OTHERS) Dated : 06-01-2023 List alongwith Cr.A.No.162/2015.



                                (S. A. DHARMADHIKARI)                       (PRAKASH CHANDRA GUPTA)
                                         JUDGE                                       JUDGE

                            patil




Signature Not Verified
Signed by: SHAILESH PATIL
Signing time: 1/7/2023
11:43:44 AM