Madhya Pradesh High Court
The State Of Madhya Pradesh vs Mohammad Ayyub Kala on 6 January, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 276 of 2016 (THE STATE OF MADHYA PRADESH Vs MOHAMMAD AYYUB KALA AND OTHERS) Dated : 06-01-2023 List alongwith Cr.A.No.162/2015.
(S. A. DHARMADHIKARI) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
patil
Signature Not Verified
Signed by: SHAILESH PATIL
Signing time: 1/7/2023
11:43:44 AM