Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(25)] [Section 75] [Entire Act] State of Maharashtra - Subsection Section 75(25)(g) in The Maharashtra Animal and Fishery Sciences University Act, 1998 (g)in section 70, in sub-section (2), in clause (ii), "entry (c)" shall be deleted.