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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(5)(ii) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(ii)[ Candidate should obtain at least 50% of marks (40% in case of candidates belonging to reserved category and 45% in respect of candidates with locomotory disability of lower limbs) in the subjects specified taken together at 10+2.] [Inserted by Notification No. G.O.Ms. No. 28, dated 10.5.2013 (w.e.f. 28.7.2011).]