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[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of Andhra Pradesh - Subsection

Section 51(4)(d) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(d)To serve as a forum for an effective co-ordination between various sectors of Child Development in dealing with the problems of children under the Act.