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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(2)Medium term open access customer A person who has availed or intends to avail access of intra-State transmission system and/or distribution system under these Regulations for a period of at least three months but not exceeding 3 years.