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State of Punjab - Section
Section 28 in Punjab Urban Planning and Development Building Rules, 2018
28. Occupant Load.
- The occupant load of any building shall be calculated as under, namely: -| [Table 32: Occupant Load [Substituted by Notification No. G.S.R.33/P.A.11/1995/Ss.43 and 180/Amd. (3)/2019, dated 04.10.2019 (w.e.f. 12.6.2018).] | ||
| S. No. | Type of occupancy | Occupant load factor (sq.m per person) |
| I. | Residential | 12.50 |
| II. | Educational | 4.00 |
| III. | Institutional | |
| Indoor patient area | 15.00 | |
| Outpatient area | 10.00 | |
| IV. | Assembly: | |
| Concentrated use without fixed seating | 0.65 | |
| Less concentrated use without fixed seating | 1.40 | |
| Fixed seating | Multiplying the number of seats by 1.2. | |
| Dining areas and restaurants with seating andtable | 1.80 | |
| V. | Mercantile: | |
| Street floor and sales basement | 3.00 | |
| Upper sales floor | 6.00 | |
| Storage/warehouse,receiving and the like | 20.00 | |
| VI. | Business | 10.00 |
| VII. | Industrial | Calculated on the basis of Detailed ProjectReport (DPR) approved by labour Department plus 10% addition ofit. |
| VIII. | Storage | |
| IX. | Hazardous |