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State of Maharashtra - Section

Section 15 in The Maharashtra Homoeopathic and Biochemic Practitioners' (Registration of Enlistment) Rules, 1961

15. Period for making application for re-entering name in register.

- The period within which an application for re-entering in the register the name of any defaulting practitioner shall be one year from date on which the fact of the removal was published in the Official Gazette.