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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(2) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

(2)In particular and without prejudice to the generality of the foregoing power, such regulations may provide for all or any of the following matters, namely:-
(a)the constitution, powers and duties of the Committee appointed under section