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State of Bihar - Section

Section 18 in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019

18. Removal of Hardship.

- After implementation of this Regulation if any hardship is occasioned for removal of which the Board will be competent and for the said purpose shall be issuing separate Rule/Regulation, guidelines and letter which will be the part of the present regulation and compliance of which will be essential for institution/college.