Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 2 in Punjab State Warehousing Corporation Employees' Provident Fund Regulations, 1974 2. Constitution of Fund. - There shall be constituted a Fund to be called 'The Punjab State Warehousing Corporation Employees' Provident Fund'.
