Section 22(3) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010
(3)In addition to the functions specified in clauses (a) to (e) of sub-section (1) of section 24, a teacher shall perform the following duties assigned to him or her, without interfering with regular teaching:(a)Participation in training programmes;(b)Participation in curriculum formulation, and development of syllabi, training modules and text book development;
